Section 9(8) in The M.P. Swayatta Sahakarita Adhiniyam, 1999
(8)Where a co-operative changes its name, the Registrar enter the new name of the co-operative in the register of co-operatives in place of the former name on receipt of a copy of amendment of bye-laws under sub-section (2) of Section 8 and issue a certificate to that effect.
