Allahabad High Court
United India Insurance Co. Ltd. vs Smt. Shashi Prabha Sharma And 4 Ors. on 30 July, 2014
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL FROM ORDER No. - 2174 of 2014 Appellant :- United India Insurance Co. Ltd. Respondent :- Smt. Shashi Prabha Sharma And 4 Ors. Counsel for Appellant :- Vishesh Kumar Gupta Hon'ble Rajes Kumar,J.
Hon'ble Om Prakash-VII,J.
Heard Sri Vishesh Kumar Gupta, learned counsel for the appellant.
Judgment is reserved.
Order Date :- 30.7.2014 OP