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State of Tamilnadu - Section

Section 4 in Tamil Nadu Industrial Establishments (National, festival and special holidays) Act, 1958

4. Employer to send statement to Inspector.

- Every employer shall send to the Inspector having jurisdiction over the area in which the industrial establishment is situated, and display in the premises of the industrial establishment, a statement showing the holidays allowed in each calendar year under section 3, in such form, within such time and in such manner as may be prescribed.