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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Jharkhand - Subsection

Section 12(2)(II) in Jharkhand Co-operative Societies Act, 2008

(II)Every registered Society shall display its name and the address of its registered office as registered under this Act in legible letters and at such conspicuous places of every such office where it carries its business and in the following also:-