Section 18 in The Punjab Official Trustees Rules, 1966
18. Payment to persons in United Kingdom.
[Section 30(2)(c)]. - All payments made to persons resident in the United Kingdom shall be made through Agent to the Official Trustees at the India Office by means of bills of exchange payable on demand in London. Such bills of exchange shall be obtained by the Official Trustee from the Bank, though they need not necessarily be the bills of the Bank.
