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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(2)(i) in Gujarat Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2019

(i)advice the employers and workers and provide them such information as may be considered necessary for complying with the provisions of this Act effectively;