Madhya Pradesh High Court
Netrapal Singh Chauhan vs The State Of Madhya Pradesh Thr on 9 August, 2018
1 MCRC-29279-2018
The High Court Of Madhya Pradesh
MCRC-29279-2018
(NETRAPAL SINGH CHAUHAN Vs THE STATE OF MADHYA PRADESH THR)
Gwalior, Dated : 09-08-2018
Shri Anil Mishra, learned counsel for the petitioner.
Shri BPS Chauhan, learned Public Prosecutor, for the
respondent/State.
Shri Achit Sharma, learned counsel for the complainant. Case Diary is perused.
Learned counsel for the parties are heard. This is first application under Section 439 of Cr.PC for grant of bail.
Petitioner has been arrested on 4.7.2018 in connection with C r i m e No.216/2018 registered by Police Station Maharajpura, District Gwalior in relation to the offences punishable under Section 420 of IPC.
Learned counsel for the petitioner submits that the petitioner has been falsely implicated in the case. Petitioner is ready to furnish adequate security and shall abide by all the directions and conditions which may be imposed by the Court. Therefore, petitioner prays for grant of bail.
Application is opposed by State Counsel and prayed for its rejection.
Taking into the totality of the facts and circumstances of the case without expressing any opinion on the merits of case, this application is allowed subject to furnishing security of Rs.80,00,000/- in the form of Fixed Deposit Receipt of a nationalized bank and on his furnishing a personal bond in the sum of Rs.2,00,000/- (Rupees Two lac only) along-with two solvent sureties of same amount to the satisfaction of concerned trial Court, the petitioner shall be released on bail, with a direction that he shall remain present on each and every date of the trial before the trial Court concerned and shall abide by all the terms and conditions enumerated under Section 437 High Court of Madhya Pradesh (3) of CrPC.
His single non-appearance shall cancel his bail automatically by the trial court concerned, without any further order of this Court.
2 MCRC-29279-2018 Certified copy as per rules.
(VIVEK AGARWAL) JUDGE mani SUBASRI MANI 2018.08.09 18:12:45 +05'30'