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[Cites 0, Cited by 2] [Section 15(1)] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(1)(c) in The Orissa Land Reforms Act, 1960

(c)[ the right of the landlord terminate the tenancy of a tenant under Section 14 of the liability of tenant to cease to cultivate the land under that Section; or] [Substituted vide Orissa Act No. 29 of 1976.]