147. Amendment of Eighth Schedule to Act 20 of 2002.
- In the Finance Act, 2002, in the Eighth Schedule,-(a)against Item No. 1, for the entry in column (3), the entry "Rs. 18 per litre" shall be substituted;(b)against Item No. 2, for the entry in column (3), the entry "Rs. 12 per litre" shall be substituted.
