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State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh Unaided Minority Professional Institutions (Regulation of Admissions into Under-Graduate Professional Courses through Common Entrance Test) Rules, 2003

10. [ Fee for Engineering (including Technology) Pharmacy Colleges. [Substituted by Notification No. G.O.Ms. No. 48, dated 12.7.2004 (w.e.f. 11.6.2003).]

- (i) The fee payable per student per annum for each discipline shall be as fixed by the committee for fixation of fee structure of Private Un-Aided Professional Colleges constituted by the Government in the reference 6th read above.
(ii)The candidates who were admitted in the colleges prior to the academic year 2003-2004 shall continue to pay the fees at the rate existing at the time of their admission.]