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Securities And Exchange Board Of India - Section

Section 265 in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

265. Opening of the issue.

- The issue shall be opened after at least three working days from the date of [filing] [Substituted 'registering' by Notification No. SEBI/LAD-NRO/GN/2020/1, dated 1.1.2020 (w.e.f. 11.9.2018).] the offer document with the Registrar of Companies.