Section 12(1)(f) in The Northern Indian Ferries Act, 1878

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1)(f) in The Northern Indian Ferries Act, 1878

(f)in cases in which the communication is to be established by means of a bridge of boats, pontoons or rafts, or a swing-bridge, flying-bridge or temporary bridge, for regulating the time and manner at and in which such bridge shall be constructed and maintained and opened for the passage of vessels and rafts through the same; and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 12(1)(f) in The Northern Indian Ferries Act, 1878