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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Himachal Pradesh - Subsection

Section 46(1)(a) in The Himachal Pradesh Minor Canals Act, 1976

(a)repair and maintain, in a proper state, all or any embankments, protective works, reservoirs, channels, water-courses, sluices, outlets and other works connected with the canal.