Delhi High Court - Orders
Central Council For Research Of ... vs Hindustan Lever Ltd on 27 May, 2024
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 259/2018 & I.A. 11211/2014
CENTRAL COUNCIL FOR RESEARCH OF AYURVEDA AND
SIDDHA (CCRAS) AND ANR. ..... Plaintiffs
Through: Mr. J.M. Kalia and Mr. Dhruv Kalia,
Advocates.
versus
HINDUSTAN LEVER LTD. ..... Defendant
Through:
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 27.05.2024
1. Parties are still attempting to resolve the dispute.
2. Accordingly, list on 03rd October, 2024.
3. In the event that the parties are able to arrive at an amicable settlement before the date fixed, they are at liberty to approach this Court by way of an appropriate application in this behalf along with the settlement agreement.
4. Order be uploaded on the website of this Court.
ANISH DAYAL, J MAY 27, 2024/RK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/05/2024 at 00:08:27