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State of Odisha - Section

Section 12 in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

12. Miscellaneous.

- No railway administration shall-
(a)receive or convey poppy straws which are not covered and accompanied by a pass or permit, as the case may be, granted under these Rules, or
(b)convey poppy straws otherwise than according to the route prescribed in such pass or permit.