Kerala High Court
Noushad vs Mohammed Jasmir on 19 November, 2025
Author: T.R. Ravi
Bench: T.R.Ravi
2025:KER:88683
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
WEDNESDAY, THE 19TH DAY OF NOVEMBER 2025 / 28TH KARTHIKA, 1947
OP(C) NO. 2730 OF 2016
AGAINST THE ORDER DATED 18.03.2016 IN OS NO.30 OF 2012
OF SUB COURT, ATTINGAL
PETITIONER:
NOUSHAD,
S/O MOHAMMED MANAF,
SHIJI LAND, MANTHARA DESOM, EDAVA VILLAGE,
REPRESENTED BY HIS WIFE SAJEENA S., W/O.NOUSHAD,
SHIJI LAND, MANTHARA DESOM, EDAVA VILLAGE,
THIRUVANANTHAPURAM DISTRICT.
BY ADVS.
SRI.D.KISHORE
SMT.MINI GOPINATH
SMT.MEERA GOPINATH
SRI.R.MURALEEKRISHNAN (MALAKKARA)
RESPONDENT:
MOHAMMED JASMIR
MONDIVILAKAM VEEDU, MANTHARA DESOM, EDAVA VILLAGE,
THIRUVANANTHAPURAM DISTRICT-695001.
BY ADVS.
SRI.T.H.ABDUL AZEEZ
SRI.M.CHANDRAN
THIS OP (CIVIL) HAVING BEEN FINALLY HEARD ON 19.11.2025,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:88683
OP(C) NO. 2730 OF 2016
2
T.R. RAVI, J.
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O.P.(C) No.2730 of 2016
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Dated this the 19th day of November, 2025
JUDGMENT
When the case is taken up, it is submitted that the original petition has become infructuous.
The original petition is hence dismissed as infructuous.
Sd/-
T.R.RAVI JUDGE mpm 2025:KER:88683 OP(C) NO. 2730 OF 2016 3 APPENDIX OF OP(C) 2730/2016 PETITIONER'S EXHIBITS EXHIBIT P1 TRUE COPY OF THE ORDER DATED 18.3.2016 IN I.A.147/2015 AND I.A.149/2015 IN O.S.30/2012 OF SUB COURT, ATTINGAL. EXHIBIT P2 TRUE COPY OF THE MEMORANDUM OF APPEAL IN CMA 59/2016.
EXHIBIT P2(A) TRUE COPY OF THE AFFIDAVIT AND PETITION IN I.A.1881/2016 IN CMA 59/2016. EXHIBIT P3 TRUE COPY OF THE E.P.34/2014 IN O.S.30/2012 OF SUB COURT, ATTINGAL. EXHIBIT P4 JUDGMENT DATED 5.7.2016 IN OPC 1621/2016 OF THIS HONOURABLE COURT.
EXHIBIT P5 TRUE COPY OF THE JUDGMENT DATED 23.9.2016 IN CMA 59/2016 OF ADDITIONAL DISTRICT COURT-I, THIRUVANANTHAPURAM.
RESPONDENT'S EXHIBITS ANNEXURE-R1 TRUE COPY OF POWER OF ATTORNEY EXECUTED BY RESPONDENT IN FAVOUR OF HIS WIFE SHEEJA. ANNEXURE-R1(A) TRUE COPY OF I.A.NO.149/2015 IN O.S.NO.30/2012 SUBMITTED BEFORE THE SUB COURT, ATTINGAL.
ANNEXURE-R1(B) TRUE COPY OF I.A.NO.147/2015 IN O.S.NO.30/2012 SUBMITTED BEFORE THE SUB COURT, ATTINGAL.