Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Punjab-Haryana High Court

Kulwinder Singh vs Mandeep Kaur @ Manu on 30 August, 2018

Author: Anita Chaudhry

Bench: Anita Chaudhry

235

        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

                                        CRR(F)-459-2017
                                        Date of Decision: 30.08.2018

KULWINDER SINGH
                                                           ... Petitioner

                                        Versus

MANDEEP KAUR @ MANU
                                                          ...Respondent

CORAM: HON'BLE MRS. JUSTICE ANITA CHAUDHRY


Present:    Mr. J.S. Bhinder Advocate
            for the petitioner.

            Mr. P.S. Dhaliwal, Advocate
            for the respondent.

                 ***

ANITA CHAUDHRY, J.(oral) Power of attorney on behalf of respondent filed. Learned counsel for the petitioners says that the matter has been compromised between the parties and he may be permitted to withdraw the petition.

Dismissed as withdrawn.



                                                    (ANITA CHAUDHRY)
August 30, 2018                                          JUDGE
Sunil


Whether speaking/reasoned        :        Yes/No

Whether reportable               :        Yes/No




                               1 of 1
            ::: Downloaded on - 07-10-2018 17:25:54 :::