Punjab-Haryana High Court
Kulwinder Singh vs Mandeep Kaur @ Manu on 30 August, 2018
Author: Anita Chaudhry
Bench: Anita Chaudhry
235
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRR(F)-459-2017
Date of Decision: 30.08.2018
KULWINDER SINGH
... Petitioner
Versus
MANDEEP KAUR @ MANU
...Respondent
CORAM: HON'BLE MRS. JUSTICE ANITA CHAUDHRY
Present: Mr. J.S. Bhinder Advocate
for the petitioner.
Mr. P.S. Dhaliwal, Advocate
for the respondent.
***
ANITA CHAUDHRY, J.(oral) Power of attorney on behalf of respondent filed. Learned counsel for the petitioners says that the matter has been compromised between the parties and he may be permitted to withdraw the petition.
Dismissed as withdrawn.
(ANITA CHAUDHRY)
August 30, 2018 JUDGE
Sunil
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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