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State of Rajasthan - Section

Section 15 in Rajasthan Electricity Regulatory Commission (Service) Regulations, 2005

15.

The persons possessing the qualifications and experience prescribed for the respective post as mentioned in column 5 of appendix 'A' shall be eligible for promotion to that post. While determining the eligibility for promotion of the persons absorbed in the Commission, services rendered in the required pay scale in the parent department/organisation irrespective of the designation of the post shall be counted towards experience required for appointment to a higher post by promotion.