Section 573(1) in Rules under the United Provinces Excise Act, 1910
(1)Licence to tap tree and draw Nira therefrom shall be granted to an applicant who makes arrangement for sterilization referred to in Rule 14 and licence for storage and supply or sale of Nira shall be granted to an applicant who makes arrangements for refrigerator/ice-box to the satisfaction of the Collector to prevent fermentation in Nira.
