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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(3) in The Orissa Self-Help Co-operatives Act, 2001

(3)All directors shall cease to be directors at the end of the period within which an annual general body meeting under Sub-section (1) or a special general body meeting under Sub-section (2) is required to be held, even if the board fails to convene such general body meetings within the specified period.