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State of Rajasthan - Section

Section 418 in The General Rules (Civil), 1986

418. Day's journey of Amin.

- When in order to perform his duties, an Amin has to travel the court in determining the fee to be paid for his service shall assume a day's journey to be fifteen or twenty miles, according to the nature of the court to be traversed, unless the place is connected by bus or rail.