Delhi High Court - Orders
Akbal Ansari vs State Of Nct Of Delhi on 13 October, 2023
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 2494/2023, CRL.M.A. 28129/2023
AKBAL ANSARI ..... Applicant
Through: Mr. Faran Ahmed, Advocate
versus
STATE OF NCT OF DELHI ..... Respondent
Through: Ms. Meenakshi Dahiya, APP for
the State
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 13.10.2023
1. Learned counsel for the applicant seeks permission to withdraw the present application.
2. Permission as sought for is granted.
3. Accordingly, the present application, alongwith the pending applications, if any, is dismissed as withdrawn.
SAURABH BANERJEE, J OCTOBER 13, 2023/akr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 16:18:52