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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2) in Parambikulam-Aliyar Project (Regulation of Water-Supply) Rules, 1994

(2)The Controlling Officer shall receive daily reports of readings as recorded at 8.00 a.m. pertaining to the past twenty-four hours regarding -
(a)the reservoir water level;
(b)the inflow from its own catchment by the rise and fall method;
(c)the inflow through the contour canals;
(d)the outflow through the high level canal;
(e)the outflow through the common canal;
(f)the outflow through the Dhali Channel System; and
(g)the flow through the spillway/ river sluice and the readings of the tail and regulators of all the canals involved in the irrigation spell for the period.