Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 69(2)(b) in The Jammu and Kashmir Electricity Act, 2010

(b)has been convicted of an offence which, in the opinion of the Government, involves moral turpitude;