Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 86 in The Kerala Panchayat Buildings Rules, 2011 86. Certain provisions not to apply. - Provisions regarding floor area ratio shall not apply to the constructions under this chapter.
