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National Green Tribunal

R Kalyanaraman vs Union Of India Rep By The Secretary To ... on 31 July, 2024

Author: Satyagopal Korlapati

Bench: Satyagopal Korlapati

Item No.16:-

               BEFORE THE NATIONAL GREEN TRIBUNAL
                    SOUTHERN ZONE, CHENNAI

                            (Through Video Conference)

                    Original Application No.171 of 2023 (SZ)


IN THE MATTER OF:

      R. Kalyanaraman,
      Pondicherry.
                                                                ...Applicant(s)
                                       With

      Union of India,
      Rep. by its Secretary to Govt.,
      MoEF&CC, New Delhi and Ors.
                                                               ... Respondent(s)

      Date of hearing: 31.07.2024.


CORAM:

HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER

HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER


For Applicant(s):         Mr. S. Ravi, Sr. Adv. a/w.
                          M/s. A. Thirumalai Raja, V. Ramasubbu &
                          M. Kirubaharan.

For Respondent(s):        Mr. G.M. Syed Nurullah Sheriff for R1.
                          Mr. Meyappan represented
                          Mrs. Me. Sarashwathy for R2.
                          Dr. D. Shanmuganathan for R3, R6 & R7.
                          Mr. S. Sai Sathya Jith for R4 & R5.
                          Mr. Harishankar a/w.
                          M/s. K. Surendar, Chenthoori Pugazendhi &
                          B. Sasidaran for R8.

                                     Page 1 of 2
                                   ORDER

1. Heard the learned counsels. Judgment Reserved.

Sd/-

Smt. Justice Pushpa Sathyanarayana, JM Sd/-

Dr. Satyagopal Korlapati, EM O.A. No.171/2023 (SZ) 31st July, 2024. Mn.

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