Calcutta High Court (Appellete Side)
Court No. 5 vs Industrial Plants & Waste on 13 July, 2023
FMAT (ARBAWARD) -23 Of 2023 13.07.2023
Item no.18 Kolkata Municipal Corporation Court No. 50 Vs Industrial Plants & Waste Treatment Corporation Ld. Advocate Mr. Nilanjan Chatterjee and Ld. Advocate Mr. Debayan Dey Nayak both are appears for the appellant.
Perused the office report dated 11.07.2023.
It transpires from the office report that proper court fees being Rs. 500/- instant memo of appeal is preferred with court fees Rs. 100/- leaving a deficit of Rs. 400/-.
Let the matter be placed before the Hon'ble Bench.
(Nabanita Ray) Registrar Administration (L&OM)