Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 121] [Entire Act]

State of Bihar - Subsection

Section 121(a) in Bihar Goods and Services Tax Act, 2017

(a)an order of the Commissioner or other authority empowered to direct transfer of proceedings from one officer to another officer; or