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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 16(3)(ii) in Securities and Exchange Board of India (Underwriters) Regulations, 1993

(ii)total amount of securities of each body corporate subscribed to in pursuance of an agreement referred to in [clause (b) of sub-regulation (1) of regulation 9A] [Inserted by S.O. 1449(E), dated 7.9.2006];