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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(3)(i) in Tamil Nadu Forest Act, 1882

(i)the Forest Settlement Officer shall be deemed to be a Collector proceeding under the [Land Acquisition Act, 1870 (Central Act X of 1870)] [See now the Land Acquisition Act, 1894 (Central Act I of 1894).]