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State of Rajasthan - Section

Section 448 in Rajasthan Land Revenue (Land Records) Rules, 1957

448. Remission how shown in balance statements.

- The amount remitted on account of diluvian will be shown in the balance statement under the head 'Irrecoverable', and the authority for remission will be the orders of the Government upon the annual statement of changes in which the rent roll of the succeeding year is to be altered.