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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(3)(c) in GUJARAT NEW CAPITAL (PERIPHERY) CONTROL RULES, 1967

(c)only one access shall be permitted from one survey number of sub-division thereof to a road and no gate shall be more than 5 meters wide. The proposed access road shall be so constructed as not to obstruct the free flow of rain water on the road sides,