Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Assam - Subsection Section 36(3) in Assam Industrial Infrastructure Development Corporation Act, 1990 (3)The decision of the Corporation on the appeal and subject only to such decision, the order made by the officer under sub-section (1) shall be final.
