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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(3)(g) in Calcutta Thika Tenancy (Acquisition and Regulation) Rules, 1982

(g)while applying for copies of maps or plans, the Applicant shall file with the application necessary tracing papers for such copies. The cost of copies of such maps or plans shall be assessed by the Controller in such manner as he thinks fit.