Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 41 in The Faridabad Complex Water-Supply Bye-laws 41. List of Licensed Plumbers. - The Chief Administrator shall maintain a list of licenced plumbers, which shall be open for inspection to any person.
