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[Cites 0, Cited by 0] [Section 2(16)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(16)(i) in Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948

(i)an estate within the meaning of Section 3, clause (2) (a), of the Estates Land Act, after excluding therefrom every portion which is itself an estate under Section 3, clause (2) (b) or (2) (e), of that Act; or