Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(3)(b) in The Delhi Land Revenue Act, 1954

(b)to repair or renew in such form and nature as may be prescribed all boundary marks lawfully erected thereon.