Patna High Court - Orders
Rewati Raman Singh & Ors vs The State Of Bihar & Ors on 2 February, 2018
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi, Nilu Agrawal
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.535 of 2017
In
Civil Writ Jurisdiction Case No.11550 of 2016
======================================================
Shambhu Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 353 of 2017
In
Civil Writ Jurisdiction Case No.14453 of 2016
======================================================
Rakesh Jha & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 440 of 2017
In
Civil Writ Jurisdiction Case No.12856 of 2016
======================================================
Sanjay Kumar Ram & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 462 of 2017
In
Civil Writ Jurisdiction Case No.15419 of 2016
======================================================
Mansha Kumari & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
2/35
with
Letters Patent Appeal No. 466 of 2017
In
Civil Writ Jurisdiction Case No.12819 of 2016
======================================================
Gopal Kumar Gautam & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 467 of 2017
In
Civil Writ Jurisdiction Case No.13042 of 2016
======================================================
Chanchal Chitwan & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 470 of 2017
In
Civil Writ Jurisdiction Case No.12138 of 2016
======================================================
Rashmi Kumari & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 469 of 2017
In
Civil Writ Jurisdiction Case No.13941 of 2016
======================================================
Manoj Kumar Chaudhary & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
3/35
with
Letters Patent Appeal No. 472 of 2017
In
Civil Writ Jurisdiction Case No.11315 of 2016
======================================================
Jitendra Das & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 480 of 2017
In
Civil Writ Jurisdiction Case No.12216 of 2016
======================================================
Ranjeet Kumar Ram & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 477 of 2017
In
Civil Writ Jurisdiction Case No.11042 of 2016
======================================================
Sanjeev Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 478 of 2017
In
Civil Writ Jurisdiction Case No.16418 of 2016
======================================================
Shailendra Manjhi & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
4/35
with
Letters Patent Appeal No. 494 of 2017
In
Civil Writ Jurisdiction Case No.11510 of 2016
======================================================
Santosh Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 497 of 2017
In
Civil Writ Jurisdiction Case No.11549 of 2016
======================================================
Rajeev Kumar @ Rajiv Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 498 of 2017
In
Civil Writ Jurisdiction Case No.14204 of 2016
======================================================
Sunil Kumar Chaudhary & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 499 of 2017
In
Civil Writ Jurisdiction Case No.11550 of 2016
======================================================
Sonu Kumar Prasad & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
5/35
with
Letters Patent Appeal No. 502 of 2017
In
Civil Writ Jurisdiction Case No.13688 of 2016
======================================================
Mukesh Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 504 of 2017
In
Civil Writ Jurisdiction Case No.12104 of 2016
======================================================
Md. Wasim & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 506 of 2017
In
Civil Writ Jurisdiction Case No.12294 of 2016
======================================================
Dharamvir Prasad ( P D D No. 216543 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 510 of 2017
In
Civil Writ Jurisdiction Case No.15888 of 2016
======================================================
Amitesh Kumar ( P D D No. 076410 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
6/35
with
Letters Patent Appeal No. 512 of 2017
In
Civil Writ Jurisdiction Case No.11550 of 2016
======================================================
Dileep Kumar Anokha & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 523 of 2017
In
Civil Writ Jurisdiction Case No.12294 of 2016
======================================================
Sunil Kumar Jha ( P D D No. 221450 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 524 of 2017
In
Civil Writ Jurisdiction Case No.15203 of 2016
======================================================
Manoj Kumar Sahni & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 526 of 2017
In
Civil Writ Jurisdiction Case No.12912 of 2016
======================================================
Deo Prakash Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
7/35
with
Letters Patent Appeal No. 529 of 2017
In
Civil Writ Jurisdiction Case No.12294 of 2016
======================================================
Shatrughna Chaudhary ( P D D No. 108365 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 533 of 2017
In
Civil Writ Jurisdiction Case No.15430 of 2016
======================================================
Rajeev Ranjan Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 531 of 2017
In
Civil Writ Jurisdiction Case No.12851 of 2016
======================================================
Brajesh Kumar Bharadwaj & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 532 of 2017
In
Civil Writ Jurisdiction Case No.12425 of 2016
======================================================
Bambam Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
8/35
with
Letters Patent Appeal No. 539 of 2017
In
Civil Writ Jurisdiction Case No.11736 of 2016
======================================================
Ashok Kumar Thakur ( P D D No. 316292 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 536 of 2017
In
Civil Writ Jurisdiction Case No.11753 of 2016
======================================================
Chun Chun Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 546 of 2017
In
Civil Writ Jurisdiction Case No.14322 of 2016
======================================================
Pradeep Kumar Jha & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 547 of 2017
In
Civil Writ Jurisdiction Case No.11042 of 2016
======================================================
Manjay Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
9/35
with
Letters Patent Appeal No. 550 of 2017
In
Civil Writ Jurisdiction Case No.11892 of 2016
======================================================
Manoj Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 551 of 2017
In
Civil Writ Jurisdiction Case No.12602 of 2016
======================================================
Abdur Rafe Asad ( P D D No. 224406 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 552 of 2017
In
Civil Writ Jurisdiction Case No.11968 of 2016
======================================================
Adarsh Kumar Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 553 of 2017
In
Civil Writ Jurisdiction Case No.12392 of 2016
======================================================
Alok Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
10/35
with
Letters Patent Appeal No. 555 of 2017
In
Civil Writ Jurisdiction Case No.13218 of 2016
======================================================
Ramesh Prasad Yadav & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 556 of 2017
In
Civil Writ Jurisdiction Case No.13977 of 2016
======================================================
Vijay Kumar Gaur ( P D D / O 15442 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 557 of 2017
In
Civil Writ Jurisdiction Case No.12602 of 2016
======================================================
Rinku Kumari ( P D D No. 217187 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 563 of 2017
In
Civil Writ Jurisdiction Case No.15561 of 2016
======================================================
Saroj Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
11/35
with
Letters Patent Appeal No. 564 of 2017
In
Civil Writ Jurisdiction Case No.14028 of 2016
======================================================
Ajit Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 569 of 2017
In
Civil Writ Jurisdiction Case No.14931 of 2016
======================================================
Jay Prakash Roshan & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 573 of 2017
In
Civil Writ Jurisdiction Case No.11736 of 2016
======================================================
Dinesh Kumar ( P D D No. 108629 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 570 of 2017
In
Civil Writ Jurisdiction Case No.11887 of 2016
======================================================
Rameshwar Prasad & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
12/35
with
Letters Patent Appeal No. 586 of 2017
In
Civil Writ Jurisdiction Case No.13160 of 2016
======================================================
Jyotish Kumar Thakur & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 591 of 2017
In
Civil Writ Jurisdiction Case No.13477 of 2016
======================================================
Ajay Kumar Tiwari & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 594 of 2017
In
Civil Writ Jurisdiction Case No.12774 of 2016
======================================================
Deva Nand Rai & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 607 of 2017
In
Civil Writ Jurisdiction Case No.13672 of 2016
======================================================
Rajeev Kumar Sharma & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
13/35
with
Letters Patent Appeal No. 605 of 2017
In
Civil Writ Jurisdiction Case No.12531 of 2016
======================================================
Ravindra Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 608 of 2017
In
Civil Writ Jurisdiction Case No.14162 of 2016
======================================================
Chandan Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 609 of 2017
In
Civil Writ Jurisdiction Case No.15460 of 2016
======================================================
Shashi Kant Vrata & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 611 of 2017
In
Civil Writ Jurisdiction Case No.14319 of 2016
======================================================
Vikash Kumar , P D D No. 223644 & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
14/35
with
Letters Patent Appeal No. 613 of 2017
In
Civil Writ Jurisdiction Case No.13941 of 2016
======================================================
Swapnil Kumar, P D D No. 118658 & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 615 of 2017
In
Civil Writ Jurisdiction Case No.12272 of 2016
======================================================
Sanjay Kumar Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 621 of 2017
In
Civil Writ Jurisdiction Case No.12213 of 2016
======================================================
Rajan Kumar Mishra & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 619 of 2017
In
Civil Writ Jurisdiction Case No.12497 of 2016
======================================================
Yashwant Kumar Verma & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
15/35
with
Letters Patent Appeal No. 623 of 2017
In
Civil Writ Jurisdiction Case No.13962 of 2016
======================================================
Gyandeo Paswan & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 631 of 2017
In
Civil Writ Jurisdiction Case No.12089 of 2016
======================================================
Ashwini Kumar Dwivedi & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 630 of 2017
In
Civil Writ Jurisdiction Case No.14744 of 2016
======================================================
Pappu Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 633 of 2017
In
Civil Writ Jurisdiction Case No.12782 of 2016
======================================================
Rewati Raman Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
16/35
with
Letters Patent Appeal No. 634 of 2017
In
Civil Writ Jurisdiction Case No.14162 of 2016
======================================================
Sandip Kumar Shukla & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 641 of 2017
In
Civil Writ Jurisdiction Case No.14680 of 2016
======================================================
Dhanesh Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 647 of 2017
In
Civil Writ Jurisdiction Case No.11830 of 2016
======================================================
Ajay Prakash Giri & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 646 of 2017
In
Civil Writ Jurisdiction Case No.13616 of 2016
======================================================
Ujwal Kumar
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
17/35
with
Letters Patent Appeal No. 654 of 2017
In
Civil Writ Jurisdiction Case No.13659 of 2016
======================================================
Pankaj Kumar Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 664 of 2017
In
Civil Writ Jurisdiction Case No.19029 of 2016
======================================================
Bharat Kumar Jaiswal & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 663 of 2017
In
Civil Writ Jurisdiction Case No.14289 of 2016
======================================================
Manoj Kumar Barnwal & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 665 of 2017
In
Civil Writ Jurisdiction Case No.15721 of 2016
======================================================
Chandan Kumar Jha & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
18/35
with
Letters Patent Appeal No. 672 of 2017
In
Civil Writ Jurisdiction Case No.15776 of 2016
======================================================
Pankaj Kumar Ram & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 676 of 2017
In
Civil Writ Jurisdiction Case No.11959 of 2016
======================================================
Vinay Kumar Gupta & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 680 of 2017
In
Civil Writ Jurisdiction Case No.15716 of 2016
======================================================
Rajkishor Singh ( P. D. D No. 020501 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 683 of 2017
In
Civil Writ Jurisdiction Case No.13464 of 2016
======================================================
Dharamendra Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
19/35
with
Letters Patent Appeal No. 682 of 2017
In
Civil Writ Jurisdiction Case No.11755 of 2016
======================================================
Raghunath Prasad Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 689 of 2017
In
Civil Writ Jurisdiction Case No.14621 of 2016
======================================================
Shashikant Dubey & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 690 of 2017
In
Civil Writ Jurisdiction Case No.15666 of 2016
======================================================
Sayeedul Hassan & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 699 of 2017
In
Civil Writ Jurisdiction Case No.13223 of 2016
======================================================
Amit Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
20/35
with
Letters Patent Appeal No. 700 of 2017
In
Civil Writ Jurisdiction Case No.15019 of 2016
======================================================
Abhishek Kumar Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 696 of 2017
In
Civil Writ Jurisdiction Case No.12602 of 2016
======================================================
Lal Bahadur Das ( P D D No. 080103 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 695 of 2017
In
Civil Writ Jurisdiction Case No.12294 of 2016
======================================================
Manish Kumar ( P D D No. 075180 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 705 of 2017
In
Civil Writ Jurisdiction Case No.15755 of 2016
======================================================
Santosh Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
21/35
with
Letters Patent Appeal No. 712 of 2017
In
Civil Writ Jurisdiction Case No.13699 of 2016
======================================================
Dhiraj Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 711 of 2017
In
Civil Writ Jurisdiction Case No.15321 of 2016
======================================================
Manish Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 722 of 2017
In
Civil Writ Jurisdiction Case No.14456 of 2016
======================================================
Abhishek Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 726 of 2017
In
Civil Writ Jurisdiction Case No.14554 of 2016
======================================================
Chakrdhar Narayan & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
22/35
with
Letters Patent Appeal No. 725 of 2017
In
Civil Writ Jurisdiction Case No.12138 of 2016
======================================================
Shatrughan Prasad & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 724 of 2017
In
Civil Writ Jurisdiction Case No.12639 of 2016
======================================================
Rohit Ranjan & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 730 of 2017
In
Civil Writ Jurisdiction Case No.13867 of 2016
======================================================
Quyamuddin & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 737 of 2017
In
Civil Writ Jurisdiction Case No.11736 of 2016
======================================================
Masood Ahmad ( P D D No. 274738 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
23/35
with
Letters Patent Appeal No. 736 of 2017
In
Civil Writ Jurisdiction Case No.14512 of 2016
======================================================
Pranav Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 744 of 2017
======================================================
Lalit Kumar Safi ( P D D No. 191767 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 748 of 2017
======================================================
Ramanand Paswan ( P D D No. 030480 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 771 of 2017
======================================================
Vikash Kumar ( P D D No. 165584 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 776 of 2017
======================================================
Ghanshyam Mandal ( P D D No. 218536 ) & Ors
... ... Appellant/s
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
24/35
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 791 of 2017
======================================================
Pramod Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 794 of 2017
======================================================
Kanchan Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 817 of 2017
======================================================
Md. Manzoor Alam & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 837 of 2017
======================================================
Pran Mohan Jha & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 836 of 2017
======================================================
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
25/35
Anuj Chaudhary & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 835 of 2017
======================================================
Kamlesh Kumar Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 843 of 2017
======================================================
Rishu Kumar Dwivedi & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 847 of 2017
======================================================
Deepak Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 851 of 2017
======================================================
Chandan Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
26/35
with
Letters Patent Appeal No. 850 of 2017
======================================================
Nilam Kumari & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 868 of 2017
======================================================
Murari Prasad Yadav & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 893 of 2017
======================================================
Ashutosh Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 900 of 2017
======================================================
Akhilesh Kumar Jha ( P D D No. 059388 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 908 of 2017
======================================================
Rajeev Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
27/35
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 957 of 2017
======================================================
Binod Bhagat & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 969 of 2017
======================================================
Raja Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 968 of 2017
======================================================
Ravindra Kumar Yadav ( P D D No. 014298 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 972 of 2017
======================================================
Dinesh Kumar Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 976 of 2017
======================================================
Md. Mojamil Hussain & Ors
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
28/35
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 995 of 2017
======================================================
Amit Kumar Srivastava & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1002 of 2017
======================================================
Vijay Kumar Mandal & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1008 of 2017
======================================================
Anjani Kumar Srivastava & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1028 of 2017
======================================================
Manish Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
29/35
Letters Patent Appeal No. 1530 of 2017
======================================================
Deepak Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1824 of 2017
======================================================
Sushil Kumar Pandey & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Appearance :
(In Letters Patent Appeal No. 535 of 2017)
For the Appellant/s : Mr. Ashish Giri
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 353 of 2017)
For the Appellant/s : Mr. Sanjay Kumar
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 440 of 2017)
For the Appellant/s : Mr. Rajeev Kumar Singh
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 462 of 2017)
For the Appellant/s : Mr. Ravi Prakash Dwivedi
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 466 of 2017)
For the Appellant/s : Mr. Prabhat Ranjan Singh
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 467 of 2017)
For the Appellant/s : Mr. Dilip Kumar Roy
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 470 of 2017)
For the Appellant/s : Mr. Manoj Kumar Sinha
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 469 of 2017)
For the Appellant/s : Mr. Manoj Kumar Sinha
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 472 of 2017)
For the Appellant/s : Mr. Manoj Kumar Sinha
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 480 of 2017)
For the Appellant/s : Mr. Alok Kumar
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 477 of 2017)
For the Appellant/s : Mr. Manoj Kumar Sinha
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 478 of 2017)
For the Appellant/s : Mr. Ravi Prakash Dwivedi
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
30/35
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 494 of 2017)
For the Appellant/s : Mr. Anil Kumar Singh
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 497 of 2017)
For the Appellant/s : Mr. Alok Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 498 of 2017)
For the Appellant/s : Mr. Alok Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 499 of 2017)
For the Appellant/s : Mr. Chandra Moleshwar
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 502 of 2017)
For the Appellant/s : Mr. Nilesh Kumar
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 504 of 2017)
For the Appellant/s : Mr. Gopal Govind Mishra
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 506 of 2017)
For the Appellant/s : Mr. Nilesh Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 510 of 2017)
For the Appellant/s : Mr. Alok Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 512 of 2017)
For the Appellant/s : Mr. Chandra Moleshwar
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 523 of 2017)
For the Appellant/s : Mr. Pankaj Kumar Jha
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 524 of 2017)
For the Appellant/s : Mr. Vinay Kumar Mishra
For the Respondent/s : Mr. ANJANI KUMAR- AAG4
(In Letters Patent Appeal No. 526 of 2017)
For the Appellant/s : Mr. Shashi Bhushan Singh
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 529 of 2017)
For the Appellant/s : Mr. Alok Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 533 of 2017)
For the Appellant/s : Mr. Ashish Giri
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 531 of 2017)
For the Appellant/s : Mr. Ashish Giri
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 532 of 2017)
For the Appellant/s : Mr. Pranav Kumar
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 539 of 2017)
For the Appellant/s : Mr. Pankaj Kumar Jha
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 536 of 2017)
For the Appellant/s : Mr. Shashi Bhushan Singh
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 546 of 2017)
For the Appellant/s : Mr. Shashi Bhushan Singh
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
31/35
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 547 of 2017)
For the Appellant/s : Mr. sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 550 of 2017)
For the Appellant/s : Mr. Gopal Govind Mishra
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 551 of 2017)
For the Appellant/s : Mr. Pankaj Kumar Jha
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 552 of 2017)
For the Appellant/s : Mr. Pranav Kumar
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 553 of 2017)
For the Appellant/s : Mr. Pranav Kumar
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 555 of 2017)
For the Appellant/s : Mr. Pranav Kumar
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 556 of 2017)
For the Appellant/s : Mr. Shashi Bhushan Singh
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 557 of 2017)
For the Appellant/s : Mr. Alok Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 563 of 2017)
For the Appellant/s : Mr. Rakesh Ranjan
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 564 of 2017)
For the Appellant/s : Mr. Gopal Govind Mishra
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 569 of 2017)
For the Appellant/s : Mr. Anjani Kumar Jha
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 573 of 2017)
For the Appellant/s : Mr. Alok Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 570 of 2017)
For the Appellant/s : Mr. sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 586 of 2017)
For the Appellant/s : Mr. Pramod Mishra
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 591 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 594 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 607 of 2017)
For the Appellant/s : Mr. Shashi Bhushan Kumar
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 605 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 608 of 2017)
For the Appellant/s : Mr. Suresh Prasad Sharma
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
32/35
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 609 of 2017)
For the Appellant/s : Mr. Vinay Kumar Mishra
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 611 of 2017)
For the Appellant/s : Mr. Kamal Kishore Singh
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 613 of 2017)
For the Appellant/s : Mr. Kamal Kishore Singh
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 615 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 621 of 2017)
For the Appellant/s : Mr. Umesh Chandra Verma
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 619 of 2017)
For the Appellant/s : Mr. Arvind Kumar Pandey
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 623 of 2017)
For the Appellant/s : Mr. Dhananjay Kumar Gupta
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 631 of 2017)
For the Appellant/s : Mr. sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 630 of 2017)
For the Appellant/s : Mr. sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 633 of 2017)
For the Appellant/s : Mr. sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 634 of 2017)
For the Appellant/s : Mr. sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 641 of 2017)
For the Appellant/s : Mr. Rajesh Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 647 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 646 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 654 of 2017)
For the Appellant/s : Mr. Ramesh Kumar Thakur
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 664 of 2017)
For the Appellant/s : Mr. Ravi Prakash Dwivedi
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 663 of 2017)
For the Appellant/s : Mr. Ravi Prakash Dwivedi
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 665 of 2017)
For the Appellant/s : Mr. Pramod Mishra
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 672 of 2017)
For the Appellant/s : Mr. Raju Giri
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
33/35
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 676 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 680 of 2017)
For the Appellant/s : Mr. Rajesh Ranjan
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 683 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 682 of 2017)
For the Appellant/s : Mr. Rajesh Ranjan
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 689 of 2017)
For the Appellant/s : Mr. Harendra Prasad
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 690 of 2017)
For the Appellant/s : Mr. Ranjay Kumar Patel
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 699 of 2017)
For the Appellant/s : Mr. Satish Kumar Sinha
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 700 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 696 of 2017)
For the Appellant/s : Mr. Alok Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 695 of 2017)
For the Appellant/s : Mr. Alok Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 705 of 2017)
For the Appellant/s : Mr. Ashok Kumar
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 712 of 2017)
For the Appellant/s : Mr. sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 711 of 2017)
For the Appellant/s : Mr. sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 722 of 2017)
For the Appellant/s : Mr. Satya Prakash
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 726 of 2017)
For the Appellant/s : Mr. sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 725 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 724 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 730 of 2017)
For the Appellant/s : Mr. sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 737 of 2017)
For the Appellant/s : Mr. sushant Praveer
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
34/35
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 736 of 2017)
For the Appellant/s : Mr. sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 744 of 2017)
For the Appellant/s : Mr. sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 748 of 2017)
For the Appellant/s : Mr. Alok Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 771 of 2017)
For the Appellant/s : Mr. Kamal Kishore Singh
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 776 of 2017)
For the Appellant/s : Mr. Alok Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 791 of 2017)
For the Appellant/s : Mr. sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 794 of 2017)
For the Appellant/s : Mr. Pranav Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 817 of 2017)
For the Appellant/s : Mr. sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 837 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 836 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 835 of 2017)
For the Appellant/s : Mr. Satya Ranjan Sinha
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 843 of 2017)
For the Appellant/s : Mr. sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 847 of 2017)
For the Appellant/s : Mr. Anuj Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 851 of 2017)
For the Appellant/s : Mr. Rajeev Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 850 of 2017)
For the Appellant/s : Mr. sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 868 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 893 of 2017)
For the Appellant/s : Mr. Jeetendra Narayan
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 900 of 2017)
For the Appellant/s : Mr. Pranav Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 908 of 2017)
For the Appellant/s : Mr. Dilip Kumar Tondon
Patna High Court LPA No.535 of 2017(5) dt.02-02-2018
35/35
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 957 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 969 of 2017)
For the Appellant/s : Mr. sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 968 of 2017)
For the Appellant/s : Mr. sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 972 of 2017)
For the Appellant/s : Mr. Rajeev Kumar Singh
For the Respondent/s : Mr. ANJANI KUMAR- AAG4
(In Letters Patent Appeal No. 976 of 2017)
For the Appellant/s : Mr. sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 995 of 2017)
For the Appellant/s : Mr. Jeetendra Narayan
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 1002 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 1008 of 2017)
For the Appellant/s : Mr. Rajeev Ranjan
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 1028 of 2017)
For the Appellant/s : Mr. Sangeet Deokuliar
For the Respondent/s : Mr. ANJANI KUMAR-AAG4
(In Letters Patent Appeal No. 1530 of 2017)
For the Appellant/s : Mr. Pranav Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 1824 of 2017)
For the Appellant/s : Mr. Abhay Kumar Pandey
For the Respondent/s : Mr. ANJANI KUMAR -AAG4
======================================================
CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
and
HONOURABLE JUSTICE SMT. NILU AGRAWAL
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI)
5 02-02-2018Matters will be listed on 26th of February, 2018.
(Ajay Kumar Tripathi, J) skm/- ( Nilu Agrawal, J) U