Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 45D in The Wild Life (Protection) (Orissa) Rules, 1974 45D. Issue of Fresh Licence. - The expiring licence must be surrendered to the Wild Life Warden before a fresh licence is issued.
