Delhi High Court - Orders
Satpal And Ors vs Dsiidc & Anr on 21 January, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7520/2018 and CM APPL. 28723/2018
SATPAL AND ORS ..... Petitioners
Through: Ms Namita and Mr Abhijit Acharya,
Advocates.
versus
DSIIDC & ANR ..... Respondents
Through: Ms Jyoti Taneja, Advocate for
GNCTD.
Ms Deepali Gupta, Advocate for
DSIIDC.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 21.01.2019
1. It is already 4:45 p.m.
2. The petition could not be taken up today due to paucity of time.
3. On instructions, list on 24.07.2019.
By Order (Court Master) JANUARY 21, 2019 pkv