Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(5)(c) in West Bengal Scheduled Castes Advisory Council Act, 2017

(c)not more than four members having special knowledge and experience of the needs and problems of the Scheduled Castes; and