Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 16 in The U.P. Rice and Paddy (Levy and Regulation of Trade) Order, 1985

16. Prices and specification.

- For the paddy or rice delivered as levy, payment shall be made at the notified price in accordance with the specifications to be notified by the State Government from time to time.