Supreme Court - Daily Orders
Elavarasi Veeraraghavan vs Union Of India Secretary To Govt. Of ... on 9 July, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.23 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).548/2018
ELAVARASI VEERARAGHAVAN Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION)
Date : 09-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. S. Nagamuthu, Adv.
Mr. B. Balaji, Adv. [AOR]
Mr. S. Arun Prakash, Adv.
Mr. Vairanan A.S., Adv.
For Respondent(s) --
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with W.P.(C)No.993/2017 etc. (Subhash Chander) (H.S. Parasher) AR-cum-PS Assistant Registrar Signature Not Verified Digitally signed by SUBHASH CHANDER Date: 2018.07.09 20:28:29 IST Reason: