Allahabad High Court
Hriday Kant Tewari vs State Of U.P. & Others on 6 January, 2010
Author: Sudhir Agarwal
Bench: Sudhir Agarwal
Court No. - 18 Case :- WRIT - A No. - 34274 of 2009 Petitioner :- Hriday Kant Tewari Respondent :- State Of U.P. & Others Petitioner Counsel :- Rajeev Misra Respondent Counsel :- C.S.C.,Vinod Kumar Singh Hon'ble Sudhir Agarwal,J.
Heard learned counsel for the pettitioner. Admit.
Issue notice.
List for hearing after exchange of affidavits. Order Date :- 6.1.2010 Akn Court No. - 18 Case :- WRIT - A No. - 34274 of 2009 Petitioner :- Hriday Kant Tewari Respondent :- State Of U.P. & Others Petitioner Counsel :- Rajeev Misra Respondent Counsel :- C.S.C.,Vinod Kumar Singh Hon'ble Sudhir Agarwal,J. Issue notice.
Order Date :- 6.1.2010 Akn