Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(a) in Tamil Nadu Tax On Entry of Motor Vehicles to Local Areas Act, 1990 (a)"accessories" means the car air-conditioner, music system and any other article fitted to a motor vehicle and which is not included in the original invoice;
