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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(vii) in The Indira Gandhi National Tribal University Act, 2007

(vii)to take appropriate measures for promoting innovations in teaching learning processes in inter-disciplinary studies and research;, and to pay special attention to the improvement of the social, educational and economic conditions and welfare of the Scheduled Tribes within the Union of India, their intellectual, academic and cultural development.