Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

NCT Delhi - Subsection

Section 19(5) in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012

(5)In case of category of candidates referred to in sub-rule 4, the District Judgeshall lay down the criteria to determine the merit of candidates inconsultation with the Selection Committee.