Delhi High Court - Orders
Cox And Kings Global Services Pvt. Ltd vs Union Of India on 21 December, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5052/2020 and CM APPL. 18230/2020, 35895/2022,
41435/2022
COX AND KINGS GLOBAL SERVICES PVT. LTD. ..... Petitioner
Through: Mr. Aanchal Mullick, Advocate.
versus
UNION OF INDIA ..... Respondent
Through: Mr. Jasmeet Singh, Mr. Mahinder
Singh, Mr. Pushpendra Singh, Mr.
Divjot Bhatia, Mr. Saif Ali and Ms.
Ruhsheet Saluja, Advocates for R-2.
Mr Kirtiman Singh CGSC Mr Waize
Ali Noor , Ms Kunjala Bhardwaj , Mr
Madhav Bajaj, Ms Vidhi Jain Advs
M-9891776632
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 21.12.2022
1. This hearing has been done through hybrid mode.
2. Hon'ble Judge is on leave today.
3. List on 10th February, 2023.
BY ORDER (COURT MASTER) DECEMBER 21, 2022 MR Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:22.12.2022 12:32:02