Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 113B] [Entire Act]

State of Tamilnadu - Subsection

Section 113B(7) in Tamil Nadu Town and Country Planning Act, 1971

(7)The fee collected under this section shall be credited to Government account in such manner as may be prescribed.