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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(4)(d) in Customs (Assistance in Value Declaration of Identified Imported Goods) Rules, 2023

(d)the particular Unique Quantity Code which shall be necessarily used by the importer to declare the value in the bill of entry;